Bare Acts

Showing 1661 - 1670 of 11113 acts
Type: State Acts
S Gujarat

Bar Council Of India Rules, 1975

Act 16423 2025
S Gujarat

Bar Council Of India Training Rules, 1995

Act 16424 2025
S Gujarat

Bar Council Rules (Training And Examination)

Act 16425 2025
S Tamil Nadu

Bar Councils And Legal Practitioners (Madras Amendment) Act, 1947

Act 22687 2025
S Gujarat

Baroda Theatre Tax Rules, 1974

Act 16426 2025
S Karnataka

Bayaluseeme Development Board Act, 1994

Act 18190 2025
S Punjab and Haryana

Beaconhouse National University, Lahore Act 2005

Act 21573 2025
S Uttar Pradesh

Beedi And Cigar Workers (Conditions Of Employment) Act, 1966

Act 23500 2025
S Karnataka

Beedi And Cigar Workers (Conditions Of Employment)Act, 1966

Act 18192 2025
S Gujarat

Beedi And Cigar Workers(Conditions Of Employment) Act, 1966

Act 16428 2025