Bare Acts

Showing 1641 - 1650 of 11113 acts
Type: State Acts
S Karnataka

Bangalore Water Supply And Sewerage Act, 1964

Act 18183 2025
S Karnataka

Bangalore Water Supply And Sewerage (Adaptation Of Sewerage Bye-Laws) Order, 1964

Act 18178 2025
S Karnataka

Bangalore Water Supply And Sewerage (Adaptation Of Water Supply Laws) Order, 1964

Act 18179 2025
S Karnataka

Bangalore Water Supply And Sewerage (Amendment) Act, 2009

Act 18180 2025
S Karnataka

Bangalore Water Supply And Sewerage (Amendment) Act, 2010

Act 18181 2025
S Karnataka

Bangalore Water Supply And Sewerage (Amendment) Act, 2011

Act 18182 2025
S Karnataka

Bangalore Water Supply And Sewerage Board (Acceptance Of Fixed Deposits From Public) Rules, 1976

Act 18184 2025
S Karnataka

Bangalore Water Supply And Sewerage Board (Borrowing Sums By Issue Of Debentures) Rules, 1971

Act 18185 2025
S Karnataka

Bangalore Water Supply And Sewerage Board (Conduct Of Business) Order, 1964

Act 18186 2025
S Karnataka

Bangalore Water Supply And Sewerage Board (Conduct Of Business) Regulations, 1967

Act 18187 2025