S Karnataka Bangalore City Planning Area Zonal Regulation Amendment And Validation Act, 1996 Act 18159 2025 View Download
S Karnataka Bangalore Development Authority (Allotment Of Buildings Under Self-Financing Housing Scheme) Rules, 1982 Act 18160 2025 View Download
S Karnataka Bangalore Development Authority (Allotment Of Civic Amenity Sites) Rules, 1989 Act 18161 2025 View Download
S Karnataka Bangalore Development Authority (Allotment Of Sites) Rules, 1982 Act 18162 2025 View Download
S Karnataka Bangalore Development Authority (Allotment Of Sites) Rules, 1984 Act 18163 2025 View Download
S Karnataka Bangalore Development Authority And Certain Other Law (Amendment) Act, 2002 Act 18170 2025 View Download