S Karnataka Bangalore Development Authority (Bulk Allotment) Rules, 1995 Act 18166 2025 View Download
S Karnataka Bangalore Development Authority (Disposal Of Corner Sites And Commercial Sites) Rules, 1984 Act 18167 2025 View Download
S Karnataka Bangalore Development Authority (Incentive Scheme For Voluntary Surrender Of Land) Rules, 1989 Act 18168 2025 View Download
S Karnataka Bangalore Metropolitan Region Development Authority Act, 1985 Act 18174 2025 View Download
S Karnataka Bangalore Metropolitan Region Development Authority (Amendment) Act, 2005 Act 18172 2025 View Download
S Karnataka Bangalore Metropolitan Region Development Authority (Amendment) Act, 2009 Act 18173 2025 View Download
S Karnataka Bangalore Metropolitan Region Development Authority Regulations, 1996 Act 18175 2025 View Download