Bare Acts

Showing 1651 - 1660 of 11113 acts
Type: State Acts
S Karnataka

Bangalore Water Supply And Sewerage Rules, 1964

Act 18188 2025
S Karnataka

Bangalore Water Supply Regulations, 1965

Act 18189 2025
S Maharashtra

Banking Laws (Application To Co Operative Societies) Act, 1965

Act 20003 2025
S Maharashtra

Bank Of Maharashtra (Employees) Pension (Amendment) Regulations, 2009

Act 20002 2025
S Punjab and Haryana

Bank Of Punjab Act, 1989

Act 21572 2025
S Bengal

Barakar Electric Supply Installations Acquisition Act, 1981

Act 14798 2025
S Gujarat

Bar Council Of Gujarat Election Rules, 1968

Act 16421 2025
S Gujarat

Bar Council Of Gujarat Rules

Act 16422 2025
S Gujarat

Bar Council Of India Legal Aid Rules

Act 16420 2025
S Gujarat

Bar Council Of India Rules

Act 16419 2025