Bare Acts

Showing 1611 - 1620 of 11113 acts
Type: State Acts
S Punjab and Haryana

Bahawalpur Cotton Control (Validation Of Levy Of Fees) Ordinance, 1967

Act 21570 2025
S Punjab and Haryana

Bahawalpur Development Authority Act, 1991

Act 21571 2025
S Gujarat

Bailiff, Class-Iii, Recruitment Rules, 2003

Act 16418 2025
S Orissa

Balugaon Notified Area Council (Extension Of Term Of Office And Validation) Act, 1990

Act 21249 2025
S Uttar Pradesh

Banaras Hindu University Act, 1915

Act 23499 2025
S Uttar Pradesh

Banaras Hindu University (Amendment) Act, 1958

Act 23496 2025
S Uttar Pradesh

Banaras Hindu University (Amendment) Act, 1966

Act 23497 2025
S Uttar Pradesh

Banaras Hindu University (Amendment) Act, 1969

Act 23498 2025
S Bengal

Bangabasi Group Of Colleges (Taking Over Of Management) Act, 1978

Act 14797 2025
S Karnataka

Bangalore Acquisition Of Lands (Validation) Act, 1962

Act 18157 2025