Bare Acts

Showing 1601 - 1610 of 11113 acts
Type: State Acts
S Gujarat

Auxiliary Nurse Midwife (Class-Iii) (Panchayat Service) Recruitment Rules, 1999

Act 16416 2025
S Gujarat

Ayas, Dais (Class-Iv) (Panchayat Service) Recruitment Rules, 2002

Act 16417 2025
S Chattishghar

Ayush And Health Sciences University Of Chhattisgarh Act, 2008

Act 15851 2025
S Chattishghar

Ayush And Health Sciences University Of Chhattisgarh (Amendment) Act, 2013

Act 15850 2025
S Delhi

Azadpur Agricultural Produce Market Committee By-Laws, 1980

Act 16085 2025
S Andhra Pradesh

Azamabad Industrial Area (Termination And Regulation Of Leases) Act, 1992

Act 13853 2025
S Andhra Pradesh

Azamabad Industrial Area (Termination And Regulation Of Leases) Rules, 1992

Act 13854 2025
S Karnataka

Azim Premji University Act, 2010

Act 18155 2025
S Karnataka

Bagalkot Town Development Authority (Allotment Of Sites)Rules, 1993

Act 18156 2025
S Punjab and Haryana

Baha-Ud-Din Zakariya University Act, 1975

Act 21569 2025