Bare Acts

Showing 1731 - 1740 of 4250 acts
Type: Central Acts
C Central

Foreign Exchange Management (Adjudication Proceedings And Appeal) Rules, 2000

Act 10406 2025
C Central

Foreign Exchange Management(Adjudication Proceedings And Appeal) Rules, 2000

Act 10429 2025
C Central

Foreign Exchange Management (Borrowing And Lending In Rupees) Regulations, 2000

Act 10407 2025
C Central

Foreign Exchange Management (Borrowing Or Lending In Foreign Exchange) Regulations, 2000

Act 10408 2025
C Central

Foreign Exchange Management (Current Account Transactions) Rules, 2000

Act 10409 2025
C Central

Foreign Exchange Management (Deposit) Regulations, 2000

Act 10410 2025
C Central

Foreign Exchange Management (Encashment Of Draft, Cheque, Instrument And Payment Of Interest) Rules, 2000

Act 10411 2025
C Central

Foreign Exchange Management (Establishment In India Of Branch Or Office Or Other Place Of Business) Regulations, 2000

Act 10412 2025
C Central

Foreign Exchange Management (Export And Import Of Currency) Regulations, 2000

Act 10413 2025
C Central

Foreign Exchange Management (Foreign Currency Accounts By A Person Resident In India) Regulations, 2000

Act 10414 2025