Bare Acts

Showing 1901 - 1910 of 11113 acts
Type: State Acts
S Bihar

Bihar Deputy Ministers Salaries And Allowances Act, 1952

Act 15622 2025
S Bihar

Bihar Development Of Ayurvedic And Unani System Of Medicine Act, 1951

Act 15623 2025
S Bihar

Bihar Development Of Homeopathic System Of Medicine Act, 1953

Act 15625 2025
S Bihar

Bihar Development Of Homeopathic System Of Medicine (Validating) Act, 1974

Act 15624 2025
S Bihar

Bihar Displaced Persons Government Premises (Rent, Recovery And Eviction) Act, 1954

Act 15627 2025
S Bihar

Bihar Displaced Persons Rehabilitation (Acquisition Of Land) Act, 1950

Act 15628 2025
S Bihar

Bihar Displaced Persons (Rehabilitation Loans) Act, 1953

Act 15626 2025
S Bihar

Bihar Disqualified Owners (Management Of Property) Act, 1952

Act 15629 2025
S Bihar

Bihar District Boards And Local Boards (Control And Management) Act, 1958

Act 15632 2025
S Bihar

Bihar District Boards And Local Boards (Control And Management (Amendment) Act, 1963

Act 15630 2025