Bare Acts

Showing 1911 - 1920 of 11113 acts
Type: State Acts
S Bihar

Bihar District Boards And Local Boards Control And Management (Amendment) Act, 1964

Act 15633 2025
S Bihar

Bihar District Boards And Local Boards (Control And Management) (Amendment) Act, 1966

Act 15631 2025
S Bihar

Bihar District Boards And Municipal Preparation Of Electoral Rolls And Conduct Of Elections (Barring Of Courts Jurisdiction) Act, 1951

Act 15634 2025
S Bihar

Bihar Electricity Duty Act, 1948

Act 15637 2025
S Bihar

Bihar Electricity Duty (Amendment) Act, 1988

Act 15636 2025
S Bihar

Bihar Electricity Supply Undertakings (Acquisition) Act, 1979

Act 15638 2025
S Bihar

Bihar Electricity (Temporary Control) Act, 1959

Act 15635 2025
S Bihar

Bihar Elementary School Education Committee Act, 2011

Act 15639 2025
S Bihar

Bihar Emergency Cultivation And Irrigation Act, 1955

Act 15640 2025
S Bihar

Bihar Entertainments Duty, Court-Fees And Stamp (Surcharge Amendments) Act, 1948

Act 15642 2025