Bare Acts

Showing 1921 - 1930 of 4250 acts
Type: Central Acts
C Central

High Court And Supreme Court Judges (Salaries And Conditions Of Service) Amendment Act, 2009

Act 10621 2025
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C Central

High Court At Patna (Establishment Of Permanent Bench At Ranchi) Act, 1976

Act 10622 2025
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C Central

High Court Judges (Conditions Of Service) Act, 1954

Act 10623 2025
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C Central

High Court Judges Rules, 1956

Act 10625 2025
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C Central

High Court Judges (Salaries And Conditions Of Service) Act, 1954

Act 10624 2025
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C Central

High Court Judges Travelling Allowance Rules, 1956

Act 10626 2025
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C Central

High Courts Act, 1865

Act 10628 2025
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C Central

High Courts Act, 1911

Act 10629 2025
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C Central

High Courts (Seals) Act, 1950

Act 10627 2025
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C Central

High Denomination Bank Notes (Demonetisation) Act, 1978

Act 10631 2025
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