Bare Acts

Showing 1931 - 1940 of 4250 acts
Type: Central Acts
C Central

High Denomination Bank Notes (Demonetisation) (Removal Of Difficulties) Order, 1978

Act 10630 2025
C Central

High Speed Diesel Oil And Light Diesel Oil (Restriction On Use) Order, 1974

Act 10632 2025
C Central

Highways Administration Rules, 2003

Act 10633 2025
C Central

Highways Administration Rules, 2004

Act 10634 2025
C Central

Himachal Pradesh (Administration) Order, 1948

Act 10635 2025
C Central

Himachal Pradesh Administrative Tribunal (Procedure) Rules, 1986

Act 10640 2025
C Central

Himachal Pradesh Administrative Tribunal (Salaries And Allowances And Conditions Of Service Of Chairman And Members Rules, 1986

Act 10641 2025
C Central

Himachal Pradesh And Bilaspur (New State) Act, 1954

Act 10642 2025
C Central

Himachal Pradesh (Application Of Laws) Order, 1948

Act 10636 2025
C Central

Himachal Pradesh (Courts) Order, 1948

Act 10637 2025