Bare Acts

Showing 1951 - 1960 of 4250 acts
Type: Central Acts
C Central

Hindu Inheritance (Removal Of Disabilities) Act, 1928

Act 10651 2025
C Central

Hindu Marriage Act, 1955

Act 10652 2025
C Central

Hindu Marriages (Validation Of Proceedings) Act, 1960

Act 10653 2025
C Central

Hindu Married Womens Right To Separate Residence And Maintenance Act, 1946

Act 10654 2025
C Central

Hindu Minority And Guardianship Act, 1956

Act 10655 2025
C Central

Hindustan Tractors Limited (Acquisition And Transfer Of Undertakings) Act, 1978

Act 10661 2025
C Central

Hindu Succession Act, 1956

Act 10657 2025
C Central

Hindu Succession (Amendment) Act, 2005

Act 10656 2025
C Central

Hindu Widows Remarriage Act, 1856

Act 10659 2025
C Central

Hindu Widows Re Marriage (Repeal) Act, 1983

Act 10658 2025