Bare Acts

Showing 1971 - 1980 of 4250 acts
Type: Central Acts
C Central

Hooghly Docking And Engineering Company Limited (Acquisition And Transfer Of Undertakings) (Intimation Regarding Mortgage, Charge, Lien Or Other Interest In Any Property) Rules, 1985

Act 23997 2025
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C Central

Hot-Air Stenter Independent Textile Processors Annual Capacity Determination Rules, 2000

Act 10672 2025
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C Central

Hotel Receipts Tax Act, 1980

Act 10673 2025
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C Central

Hotel Receipts Tax Rules, 1981

Act 10674 2025
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C Central

Hot Re-Rolling Mills Annual Capacity Determination Rules, 1997

Act 10671 2025
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C Central

Household Electrical Appliances (Quality Control) Order, 1976

Act 10676 2025
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C Central

Household Electrical Appliances (Quality Control) Order, 1981

Act 10677 2025
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C Central

House Of The People (Extension Of Duration) Act, 1976

Act 10675 2025
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C Central

Housing Finance Institution Debt Recovery Appellate Tribunal (Financial And Administrative Power) Rules, 2002

Act 10678 2025
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C Central

Housing Finance Institution Debt Recovery Appellate Tribunal (Salaries, Allowances And Other Terms And Conditions Of Service Of The Presiding Officer ) Rules, 2002

Act 10679 2025
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