Bare Acts

Showing 1981 - 1990 of 4250 acts
Type: Central Acts
C Central

Housing Finance Institution Recovery Officers (Qualifications And Conditions Of Service) Rules, 2002

Act 10680 2025
C Central

Housing Finance Institutions Debt Recovery Appellate Tribunal (Procedure For Appointment As Presiding Officer Of The Appellate Tribunal) Rules, 2002

Act 10682 2025
C Central

Housing Finance Institutions Debt Recovery Appellate Tribunal (Procedure) Rules, 2002

Act 10683 2025
C Central

Housing Finance Institutions Debts Recovery Appellate Tribunal (Procedure) Rules, 2002

Act 10684 2025
C Central

Housing Finance Institutions (Procedure For Recovery Of Dues) Rules, 2002

Act 10681 2025
C Central

Hyderabad Export Duties (Validation) Repeal Act, 2001

Act 10685 2025
C Central

Identification Of Prisoners Act, 1920

Act 10686 2025
C Central

Illegally Acquired Property (Receipt, Management And Disposal) Rules, 1989

Act 10689 2025
C Central

Illegal Migrants (Determination By Tribunals) Act, 1983

Act 10687 2025
C Central

Illegal Migrants (Determination By Tribunals) Rules, 1984

Act 10688 2025