Bare Acts

Showing 11 - 20 of 15363 acts
S Madhya Pradesh

Abolition Of Jagirs And Land Reforms Act, 1953

Act 19528 2025
S Madhya Pradesh

Abolition Of Jagirs And Land Reforms (Vindhya Pradesh) (Madhya Pradesh Amendment And Validation) Act, 1965

Act 19526 2025
C Central

Abolition Of Privy Council Jurisdiction Act, 1949

Act 8716 2025
S Maharashtra

Abolition Of Proprietary Rights (Estates, Mahals, Alienated Lands) Act (M.P.) 1950

Act 19992 2025
C Central

Absorbed Areas (Laws) Act, 1954

Act 8717 2025
C Central

Academy Of Scientific And Innovative Research Act, 2011

Act 8718 2025
C Central

Accessories (Condition) Rules, 1963

Act 8719 2025
S Gujarat

Accountant, Class-Iii (In The Office Of The Directorate Of Sainik Welfare And Resettlement) Recruitment Rules, 2004

Act 16371 2025
S Gujarat

Accountant (Class-Iii) (Panchayat Service) Recruitment Rules, 1999

Act 16370 2025
S Gujarat

Accountant, In The Gujarat State Wakf Board, Recruitment Regulations, 2000

Act 16372 2025