Bare Acts

Showing 21 - 30 of 15363 acts
C Central

Accounting Procedure Relating To Central Government Employees Group Insurance Scheme, 1980 As Extended To All India Services

Act 8720 2025
S Gujarat

Accounts Group Ii (Gujarat Panchayat Service) Recruitment (Competitive Examination) Rules, 1985

Act 16373 2025
C Central

Acquired Territories (Merger) Act, 1960

Act 8721 2025
C Central

Acquisition Of Certain Area At Ayodhya Act, 1993

Act 8723 2025
C Central

Acquisition Of Certain Area At Ayodhya (Authentication Of Documents) Rules, 1993

Act 8722 2025
S Maharashtra

Act For Avoiding Wagers (Amendment) Act, 1865

Act 19993 2025
C Central

Acting Judges Act, 1867

Act 8724 2025
S Gujarat

Additional Assistant Engineer (Civil) (Class-Iii) (Panchayat Service) Recruitment Rules, 2002

Act 16374 2025
C Central

Additional Assistant Engineer (Electrical) Recruitment Rules, 2006

Act 8726 2025