Bare Acts

Showing 2011 - 2020 of 4250 acts
Type: Central Acts
C Central

Import Report (Form) Regulations, 1976

Act 10703 2025
C Central

Imports And Exports (Control) Act, 1947

Act 10711 2025
C Central

Inchek Tyres Limited And National Rubber Manufacturers Limited (Nationalisation) Act, 1984

Act 10712 2025
C Central

Income Tax Act, 1922

Act 10717 2025
C Central

Income Tax Act, 1961

Act 10718 2025
C Central

Income Tax (Appellate Tribunal) Rules, 1963

Act 10713 2025
C Central

Income Tax Appellate Tribunal (Senior Personal Assistants) Recruitment Rules, 1990

Act 10719 2025
C Central

Income Tax (Certificate Proceedings) Rules, 1962

Act 10714 2025
C Central

Income Tax Department Administrative Officers (Group A And B Posts), Recruitment Rules, 2004

Act 10720 2025
C Central

Income Tax (Determination Of Export Profits) Rules, 1963

Act 10715 2025