Bare Acts

Showing 2021 - 2030 of 4250 acts
Type: Central Acts
C Central

Income Tax (Determination Of Export Profits) Rules, 1965

Act 10716 2025
C Central

Income Tax Rules, 1922

Act 10721 2025
C Central

Income Tax Rules, 1962

Act 10722 2025
C Central

Income Tax Settlement Commission (Procedure) Rule 1976

Act 10723 2025
C Central

Income Tax Settlement Commission (Procedure) Rules, 1987

Act 10724 2025
C Central

Income Tax Settlement Commission (Procedure) Rules, 1997

Act 10725 2025
C Central

Income Tax Welfare Fund Rules

Act 10726 2025
C Central

Income-Tax Welfare Fund Rules, 2007

Act 10727 2025
C Central

Indecent Representation Of Women (Prohibition) Act, 1986

Act 10728 2025
C Central

Indecent Representation Of Women (Prohibition) Rules, 1987

Act 10729 2025