Bare Acts

Showing 201 - 210 of 15363 acts
C Central

Ancient Monuments And Archaeological Sites And Remains Act, 1958

Act 8839 2025
C Central

Ancient Monuments And Archaeological Sites And Remains Rules, 1959

Act 8840 2025
S Maharashtra

Ancient Monuments And Archaeological Sites And Remains Rules, 1962

Act 19999 2025
C Central

Ancient Monuments Preservantion Act, 1904

Act 8841 2025
C Central

Ancient Monuments Preservation Act, 1904

Act 8842 2025
C Central

Andaman And Nicobar Islands Economiser Rules, 1959

Act 8843 2025
C Central

Andaman And Nicobar Islands Shops And Establishments Regulation, 2004

Act 8844 2025
C Central

Andaman Lakshadweep Harbour Works, Chief Engineer And Administrator (Group A Post) Recruitments Rules, 2007

Act 8845 2025
S Andhra Pradesh

Andhra Absorbed Enclaves (Hyderabad Jagirdars Commutation Sum And Allowance) Act, 1955

Act 12903 2025
S Andhra Pradesh

Andhra Court-Fees And Suits Valuation (Andhra Pradesh Amendment Act, 1958

Act 12904 2025