Bare Acts

Showing 211 - 220 of 15363 acts
S Andhra Pradesh

Andhra Court-Fees And Suits Valuation (Andhra Pradesh Second Amendment) Act, 1958

Act 12905 2025
S Andhra Pradesh

Andhra Pradesh Abolition Of Posts Of Part-Time Village Officers Act, 1985

Act 13074 2025
S Andhra Pradesh

Andhra Pradesh Abolition Of The Posts Of Village Assistants Act, 1991

Act 13075 2025
S Andhra Pradesh

Andhra Pradesh Absorbed Enclaves(Hyderabad Jagirdars Commutation Sum And Allowance) Act, 1955

Act 13076 2025
S Andhra Pradesh

Andhra Pradesh Adaptation Of Law Order, 1961

Act 13077 2025
S Andhra Pradesh

Andhra Pradesh Adaptation Of Laws Order, 1957

Act 13078 2025
S Andhra Pradesh

Andhra Pradesh Admission Into M.Sc.(Nursing) Course Rules, 1985

Act 13079 2025
S Andhra Pradesh

Andhra Pradesh Admission To Post Graduate Courses In The Ayurvedic Medical Colleges Rules, 1985

Act 13080 2025
S Andhra Pradesh

Andhra Pradesh Admission To The Multipurpose Health Workers (Male) Training Course Rules, 1987

Act 13081 2025
S Andhra Pradesh

Andhra Pradesh Admission To The Post Graduate Courses (Unani) In The Government Nizamia Tibbi College Hyderabad Rules, 1985

Act 13082 2025