Bare Acts

Showing 2091 - 2100 of 11113 acts
Type: State Acts
S Assam

Bijni Succession Act, 1931

Act 14557 2025
S Karnataka

Bio-Medical Waste (Management And Handling) Rules, 1998

Act 18194 2025
S Bengal

Birla College Of Science And Education (Taking Over Of Management) Act, 1979

Act 14894 2025
S Uttar Pradesh

Bist Industrial Corporation, Limited (Acquisition Of Undertaking) Act, 1970

Act 23507 2025
S Gujarat

Block Extension Educator (Panchayat Service) Recruitment (Examination) Rules, 1974

Act 16434 2025
S Andhra Pradesh

Bobbili And Seethanagaram (Acquisition And Transfer Of Sugar Undertakings) Act, 1986

Act 13855 2025
S Jharkhand

Bodh Gaya Temple Act, 1949

Act 18089 2025
S Assam

Bodoland Autonomous Council (Repeal) Act, 2003

Act 14558 2025
S Assam

Bodoland University Act, 2009

Act 14559 2025
S Punjab and Haryana

Boilers (West Pakistan Amendment) Ordinance, 1958

Act 21576 2025