Bare Acts

Showing 2101 - 2110 of 11113 acts
Type: State Acts
S Gujarat

Bombay Abkari Act, 1878

Act 16440 2025
S Gujarat

Bombay Abkari (Amendment) Act, 1912

Act 16439 2025
S Gujarat

Bombay Abolition Of Whipping Act, 1957

Act 16441 2025
S Maharashtra

Bombay Adjudication Proceedings (Transfer And Continuance) Act, 1947

Act 20005 2025
S Gujarat

Bombay Adjudication Proceeding (Transfer And Continuance) Act, 1947

Act 16442 2025
S Gujarat

Bombay Aerial Ropeways Act, 1955

Act 16443 2025
S Gujarat

Bombay Aerial Ropeways Rules, 1959

Act 16444 2025
S Gujarat

Bombay Agricultural Debtors Relief Act, 1947

Act 16446 2025
S Gujarat

Bombay Agricultural Debtors Relief (Mehwassi Estates And Akrani Mahal) (Amendment) Regulation, 1952

Act 16445 2025
S Maharashtra

Bombay Agricultural Debtors Relief (Mehwassi Estates And Akrani Mahal) (Amendment) Regulations, 1952

Act 20006 2025