Bare Acts

Showing 2131 - 2140 of 11113 acts
Type: State Acts
S Gujarat

Bombay Building (Control On Erection, Re-Erection And Conversion) Act, 1948

Act 16458 2025
S Maharashtra

Bombay Building (Control On Erection, Re-Erection And Conversion) (Repeal) Act, 1971

Act 20015 2025
S Maharashtra

Bombay Charged Expenditure Act, 1957

Act 20016 2025
S Gujarat

Bombay Children Act, 1948

Act 16459 2025
S Maharashtra

Bombay Children Rules, 1950

Act 20017 2025
S Gujarat

Bombay Cinema Rules, 1954

Act 16460 2025
S Gujarat

Bombay Cinemas (Regulation) Act, 1953

Act 16461 2025
S Maharashtra

Bombay City Civil Court Act, 1948

Act 20019 2025
S Maharashtra

Bombay City (Inami And Special Tenures) Abolition And Maharashtra Land Revenue Code (Amendment) Act, 1969

Act 20018 2025
S Gujarat

Bombay Civil Courts Act, 1869

Act 16462 2025