Bare Acts

Showing 2161 - 2170 of 11113 acts
Type: State Acts
S Maharashtra

Bombay Court Of Wards Act, 1905

Act 20030 2025
S Maharashtra

Bombay Court Of Wards Rules, 1908

Act 20031 2025
S Gujarat

Bombay Devadasis Protection Act, 1934

Act 16468 2025
S Gujarat

Bombay Devadasis Protection Rules, 1959

Act 16469 2025
S Maharashtra

Bombay Diseases Of Animals Act, 1948

Act 20037 2025
S Maharashtra

Bombay Diseases Of Animals Rules, 1951

Act 20038 2025
S Gujarat

Bombay Disqualification Of Aliens Act, 1918

Act 16470 2025
S Maharashtra

Bombay Disqualification Of Municipal Councillors (Removal Of Doubts) Act, 1958

Act 20039 2025
S Gujarat

Bombay District Vaccination Act, 1892

Act 16471 2025
S Gujarat

Bombay Drugs (Control) Act, 1959

Act 16474 2025