Bare Acts

Showing 2171 - 2180 of 11113 acts
Type: State Acts
S Gujarat

Bombay Drugs (Control) Confiscated Articles (Disposal) (Gujarat) Rules, 1961

Act 16475 2025
S Gujarat

Bombay Drugs (Control) (Gujarat) Appeal Rules, 1961

Act 16472 2025
S Gujarat

Bombay Drugs (Control) (Gujarat) Rules, 1961

Act 16473 2025
S Gujarat

Bombay Electricity Duty Act, 1958

Act 16480 2025
S Gujarat

Bombay Electricity Duty (Amendment) Act, 1968

Act 16478 2025
S Gujarat

Bombay Electricity Duty (Guj.) Rules, 1968

Act 16479 2025
S Gujarat

Bombay Electricity (Special Power Act) (Application To Scheduled Areas) Regulation, 1955

Act 16476 2025
S Gujarat

Bombay Electricity (Special Powers) Act, 1946

Act 16477 2025
S Maharashtra

Bombay Entertainments Duty Act, 1923

Act 20045 2025
S Maharashtra

Bombay Entertainments Duty (Amendment) Act, 2006

Act 20040 2025