Bare Acts

Showing 2191 - 2200 of 11113 acts
Type: State Acts
S Gujarat

Bombay Essential Commodities And Cattle (Control) Act, 1958

Act 16486 2025
S Maharashtra

Bombay Evacuee Interest (Separation)Validating And Supplementary Act, 1953

Act 20047 2025
S Gujarat

Bombay Execution Of Decrees (Temporary Postponement) Act, 1959

Act 16487 2025
S Gujarat

Bombay Extension Of Laws To Non Scheduled (Partially Excluded Areas) Act, 1954

Act 16488 2025
S Maharashtra

Bombay Extension Of Laws To Non Scheduled (Partially Excluded) Areas Act, 1954

Act 20048 2025
S Gujarat

Bombay Ferries And Inland Vessels Act, 1868

Act 16490 2025
S Gujarat

Bombay Ferries And Inland Vessels (Conditions Of Licence) Rules, 1848

Act 16489 2025
S Maharashtra

Bombay Ferries And Inland Vessels (Conditions Of Licence) Rules, 1948

Act 20049 2025
S Gujarat

Bombay Finance Act, 1932

Act 16491 2025
S Gujarat

Bombay Fodder And Grain Control Act, 1939

Act 16492 2025