Bare Acts

Showing 2201 - 2210 of 11113 acts
Type: State Acts
S Gujarat

Bombay Foreign Liquor Bottling Rules

Act 16493 2025
S Maharashtra

Bombay Forest Rules, 1942

Act 20050 2025
S Gujarat

Bombay Forfeited Lands Restoration Act, 1938

Act 16494 2025
S Gujarat

Bombay Forward Contracts Control Act, 1947

Act 16495 2025
S Maharashtra

Bombay Gas (Fixation Of Price Limit) Rules, 1967

Act 20051 2025
S Gujarat

Bombay Gas Supply Act, 1939

Act 16496 2025
S Gujarat

Bombay Gas Supply Rules, 1940

Act 16497 2025
S Gujarat

Bombay General Clauses Act, 1904

Act 16498 2025
S Gujarat

Bombay Government Premises (Eviction) Act, 1955

Act 16500 2025
S Maharashtra

Bombay Government Premises (Eviction) (Amendment) Act, 2007

Act 20052 2025