Bare Acts

Showing 2211 - 2220 of 11113 acts
Type: State Acts
S Gujarat

Bombay Government Premises (Eviction) (Extension And Amendment) Act, 1959

Act 16499 2025
S Maharashtra

Bombay Government Premises (Eviction) Rules, 1960

Act 20053 2025
S Gujarat

Bombay Growth Of Foodcrops Act, 1944

Act 16501 2025
S Gujarat

Bombay Habitual Offenders Act, 1959

Act 16502 2025
S Gujarat

Bombay Hereditary Offices Act, 1874

Act 16504 2025
S Gujarat

Bombay Hereditary Offices (Amendment) Act, 1886

Act 16503 2025
S Maharashtra

Bombay High Court (Letters Patent) Act, 1866

Act 20054 2025
S Maharashtra

Bombay High Court Letters Patents (Amendment) Act, 1948

Act 20055 2025
S Gujarat

Bombay Highways Act, 1955

Act 16505 2025
S Gujarat

Bombay Highways Rules, 1958

Act 16506 2025