Bare Acts

Showing 2491 - 2500 of 4250 acts
Type: Central Acts
C Central

Merchandise Marks Act, 1889

Act 11187 2025
C Central

Merchant Shipping Act, 1958

Act 11223 2025
C Central

Merchant Shipping (Amendment) Act, 1986

Act 11188 2025
C Central

Merchant Shipping (Amendment) Act, 1987

Act 11189 2025
C Central

Merchant Shipping (Amendment) Act, 2002

Act 11190 2025
C Central

Merchant Shipping (Amendment) Act, 2003

Act 11191 2025
C Central

Merchant Shipping (Amendment) Act, 2007

Act 11192 2025
C Central

Merchant Shipping (Cancellation Or Suspension Of Certificate Of Competency) Rules, 2003

Act 11193 2025
C Central

Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

Act 11194 2025
C Central

Merchant Shipping (Carriage Of Cargo) Rules, 1995

Act 11195 2025