Bare Acts

Showing 2511 - 2520 of 4250 acts
Type: Central Acts
C Central

Merchant Shipping (Fire Appliances) Rules, 1969

Act 11206 2025
C Central

Merchant Shipping (Form Of Passenger Ships Survey Certificates)Rules, 1964

Act 11207 2025
C Central

Merchant Shipping (Forms Of Licences) Rules, 1960

Act 11208 2025
C Central

Merchant Shipping (Levy Of Seamens Welfare Fee) Rules, 1974

Act 11209 2025
C Central

Merchant Shipping (Management For The Safe Operation Of Ships) Rules, 2000

Act 11210 2025
C Central

Merchant Shipping (Medical Examination) Rules, 2000

Act 11211 2025
C Central

Merchant Shipping (Medicines, Medical Stores And Appliances) Rules, 1966

Act 11212 2025
C Central

Merchant Shipping (Musters)Rules, 1968

Act 11213 2025
C Central

Merchant Shipping (Pilot Ladder)Rules, 1967

Act 11214 2025
C Central

Merchant Shipping (Prevention Of Collisions At Sea) Regulations, 1975

Act 11215 2025