Bare Acts

Showing 2521 - 2530 of 4250 acts
Type: Central Acts
C Central

Merchant Shipping (Prevention Of Pollution Of The Sea By Oil) Rules, 1974

Act 11216 2025
C Central

Merchant Shipping (Radio Direction Finders) Rules, 1968

Act 11217 2025
C Central

Merchant Shipping (Removal Of Difficulties) Order, 1971

Act 11218 2025
C Central

Merchant Shipping (Safety Convention Certificates) Rules, 1968

Act 11219 2025
C Central

Merchant Shipping (Shipping Office Forms) Rules, 1963

Act 11220 2025
C Central

Merchant Shipping (Tonnage Measurement Of Ships) Rules, 1960

Act 11221 2025
C Central

Merchant Shipping (Wrecks And Salvage) Rules, 1974

Act 11222 2025
C Central

Merged States (Laws) Act, 1949

Act 11224 2025
C Central

Metal Corporation(Nationalisation And Miscellaneous Provisions) Act, 1976

Act 11225 2025
C Central

Metalliferous Mines Regulations, 1961

Act 11227 2025