Bare Acts

Showing 2561 - 2570 of 11113 acts
Type: State Acts
S Bengal

Calcutta Hackney Carriage Act, 1919

Act 14902 2025
S Bengal

Calcutta High Court (Extension Of Jurisdiction) Act, 1953

Act 14903 2025
S Bengal

Calcutta High Court (Jurisdictional Limits) Act, 1919

Act 14904 2025
S Bengal

Calcutta Homoeopathic Medical College And Hospital (Taking Over Of Management And Subsequent Acquisition) Act, 1983

Act 14905 2025
S Bengal

Calcutta Improvement Act, 1911

Act 14907 2025
S Bengal

Calcutta Improvement (Appeals) Act, 1911

Act 14906 2025
S Bengal

Calcutta Land-Revenue Act, 1850

Act 14908 2025
S Bengal

Calcutta Land-Revenue Act, 1856

Act 14909 2025
S Bengal

Calcutta Metropolitan Development Authority Act, 1972

Act 14910 2025
S Bengal

Calcutta Metropolitan Planning Area (Use And Development Of Land) Control Act, 1965

Act 14911 2025