Bare Acts

Showing 2541 - 2550 of 11113 acts
Type: State Acts
S Gujarat

Bombay Weights And Measures (Enforcement) (Gujarat Amendment) Act, 1967

Act 16673 2025
S Maharashtra

Bombay Wild Animals And Wild Birds Protection Act, 1951

Act 20201 2025
S Gujarat

Bombay Wine Manufacturing Rules, 1946

Act 16676 2025
S Punjab and Haryana

Bonded Labour System (Abolition) Act, 1992

Act 21577 2025
S Maharashtra

Bord And Court Of Examiners Of Homoepathic And Biochemic Systems Of Medicine (Executive Committees) Rules, 1963

Act 20202 2025
S Maharashtra

Borough Municipalities (Validation Of Certain Taxes On Buildings And Lands) Act, 1965

Act 20203 2025
S Bengal

Britannia Engineering Company Limited (Titagarh Unit) (Acquisition And Transfer Of Undertakings) Act, 1984

Act 14895 2025
S Jammu and Kashmir

Budhists Polyandrous Marriages Prohibition Act, Svt. 1998

Act 17987 2025
S Assam

Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996

Act 14560 2025
S Assam

Building And Other Construction Workers Welfare Cess Act, 1996

Act 14561 2025