Bare Acts

Showing 2521 - 2530 of 11113 acts
Type: State Acts
S Maharashtra

Bombay Village Panchayats (Period For Removal Of Obstructions And Encroachment) Rules, 1971

Act 20181 2025
S Maharashtra

Bombay Village Panchayats (Publication Of Notice For Stoppage Or Discontinuance Of Public Road Or Street) Rules, 1960

Act 20182 2025
S Maharashtra

Bombay Village Panchayats (Recovery Of Dues) Rules, 1960

Act 20183 2025
S Maharashtra

Bombay Village Panchayats (Refund) Rules, 1960

Act 20184 2025
S Maharashtra

Bombay Village Panchayats (Sarpanch And Upa-Sarpanch)Election Rules, 1964

Act 20185 2025
S Maharashtra

Bombay Village Panchayats Sarpanch And Upa-Sarpanch (No Confidence Motion) Rules, 1975

Act 20198 2025
S Maharashtra

Bombay Village Panchayats (Sarpanch) (Sumptuary Allowances) Rules, 1995

Act 20186 2025
S Maharashtra

Bombay Village Panchayats (Second Amendment) Act, 2010

Act 20187 2025
S Maharashtra

Bombay Village Panchayats Servants (Recruitment And Conditions Of Service) Rules, 1960

Act 20199 2025
S Maharashtra

Bombay Village Panchayats (Vesting Of Properties And Works) Rules, 1971

Act 20188 2025