Bare Acts

Showing 2511 - 2520 of 11113 acts
Type: State Acts
S Maharashtra

Bombay Village Panchayats (Gram Sabha Meetings) Rules, 1959

Act 20173 2025
S Maharashtra

Bombay Village Panchayats (Grant Of Loans By Zilla Parishad) Rules, 1969

Act 20174 2025
S Maharashtra

Bombay Village Panchayats Grant Of Subsistence Allowance Rules, 1969

Act 20196 2025
S Maharashtra

Bombay Village Panchayats Impounded Cattle (Declaration Of Ownership And Security Deposit) Rules, 1967

Act 20197 2025
S Maharashtra

Bombay Village Panchayats (Maximum Rate Of Tax Or Fee) Rules, 1966

Act 20175 2025
S Maharashtra

Bombay Village Panchayats (Meetings) Rules, 1959

Act 20176 2025
S Maharashtra

Bombay Village Panchayats (Members) (Travelling And Daily Allowances) Rules, 1966

Act 20177 2025
S Maharashtra

Bombay Village Panchayats (Notice Of Inquiry And Order) Rules, 1960

Act 20178 2025
S Maharashtra

Bombay Village Panchayats (Notice Of Vacancy In The Office Of A Sarpanch, Upa-Sarpanch Or Member Of A Panchayat) Rules, 1959

Act 20179 2025
S Maharashtra

Bombay Village Panchayats (Number Of Members, Divisions Of Village Into Wards And Reservation Of Seats) Rules, 1966

Act 20180 2025