Bare Acts

Showing 2491 - 2500 of 11113 acts
Type: State Acts
S Gujarat

Bombay Town Planning (Gujarat Amendment) Act, 1965

Act 16663 2025
S Gujarat

Bombay Trade Disputes Conciliation Act, 1934

Act 16664 2025
S Maharashtra

Bombay Transit Of Forest Produce (Vidarbha Region, Surashtra And Kutch Areas) Rules, 1960

Act 20163 2025
S Maharashtra

Bombay University Act, 1974

Act 20164 2025
S Gujarat

Bombay Vaccination Act, 1877

Act 16665 2025
S Maharashtra

Bombay Village Panchayats Act, 1958

Act 20189 2025
S Maharashtra

Bombay Village Panchayats (Amendment) Act, 2006

Act 20165 2025
S Maharashtra

Bombay Village Panchayats (Amendment) Act, 2010

Act 20166 2025
S Maharashtra

Bombay Village Panchayats (Amendment) Act, 2011

Act 20167 2025
S Maharashtra

Bombay Village Panchayats And Maharashtra Zilla Parishads And Panchayat Samitis (Second Amendment) Act, 2010

Act 20190 2025