Bare Acts

Showing 2481 - 2490 of 11113 acts
Type: State Acts
S Maharashtra

Bombay Tenancy And Agricultural Lands (Bombay Revenue Tribunal Procedure) Rules, 1958

Act 20156 2025
S Gujarat

Bombay Tenancy And Agricultural Lands (Gujarat Amendment) Act, 1969

Act 16658 2025
S Gujarat

Bombay Tenancy And Agricultural Lands (Gujarat Amendment) Act, 1970

Act 16659 2025
S Maharashtra

Bombay Tenancy And Agricultural Lands Rules, 1956

Act 20161 2025
S Maharashtra

Bombay Tenancy And Agricultural Lands (Validation Of Appointment As Mamlatdar And Proceedings) Act, 1967

Act 20157 2025
S Maharashtra

Bombay Tenancy And Agricultural Lands (Vidarbha Region) Act, 1958

Act 20160 2025
S Maharashtra

Bombay Tenancy And Agricultural Lands (Vidarbha Region) (Amendment) Act, 2011

Act 20158 2025
S Maharashtra

Bombay Tenancy And Agricultural Lands (Vidarbha Region) (Amendment) Act, 2012

Act 20159 2025
S Gujarat

Bombay Tenancy And Agricultural Lands (Vidarbha Region And Kutch Area) (Gujarat Amendment) Act, 1968

Act 16660 2025
S Gujarat

Bombay Tenancy And Agricultural Lands (Vidarbha Region And Kutch Area) Rules, 1959

Act 16661 2025