Bare Acts

Showing 2471 - 2480 of 11113 acts
Type: State Acts
S Maharashtra

Bombay State Scarcity Relief Fund Act, 1958

Act 20153 2025
S Maharashtra

Bombay Statutory Corporations (Regional Reorganisation) Act, 1960

Act 20154 2025
S Maharashtra

Bombay Statutory Funds Act, 1959

Act 20155 2025
S Gujarat

Bombay Sugarcane Cess Act, 1948

Act 16653 2025
S Gujarat

Bombay Taluqdari Tenure Abolition Act, 1949

Act 16657 2025
S Gujarat

Bombay Taluqdari Tenure Abolition (Amendment) Act, 1966

Act 16654 2025
S Gujarat

Bombay Taluqdari Tenure Abolition (Gujarat Amendment) Act, 1968

Act 16655 2025
S Gujarat

Bombay Taluqdari Tenure Abolition (Payment Of Compensation For Abolition Of Mineral Rights) Rules, 1982

Act 16656 2025
S Gujarat

Bombay Tenancy And Agricultural Lands Act, 1948

Act 16662 2025
S Maharashtra

Bombay Tenancy And Agricultural Lands(Amendment) Act, 2005

Act 20162 2025