Bare Acts

Showing 2451 - 2460 of 11113 acts
Type: State Acts
S Maharashtra

Bombay Stamp Act, 1958

Act 20148 2025
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S Maharashtra

Bombay Stamp (Amendment) Act, 2001

Act 20138 2025
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S Maharashtra

Bombay Stamp (Amendment) Act, 2003

Act 20139 2025
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S Maharashtra

Bombay Stamp (Amendment) Act, 2005

Act 20140 2025
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S Maharashtra

Bombay Stamp (Amendment) Act, 2008

Act 20141 2025
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S Maharashtra

Bombay Stamp (Amendment) Act, 2009

Act 20142 2025
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S Maharashtra

Bombay Stamp (Amendment) Act, 2011

Act 20143 2025
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S Maharashtra

Bombay Stamp (Determination Of Market Value Of Property) Rules, 1984

Act 20144 2025
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S Maharashtra

Bombay Stamp (Determination Of True Market Value Of Property) Rules, 1995

Act 20145 2025
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S Gujarat

Bombay Stamp (Gujarat Amendment) Act, 1969

Act 16648 2025
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