Bare Acts

Showing 2431 - 2440 of 11113 acts
Type: State Acts
S Gujarat

Bombay (Saurashtra Area) Aghat And Tenure And Ijaras Abolition Act, 1959

Act 16437 2025
S Gujarat

Bombay (Saurashtra Area) Aghat Tenure And Ijaras Abolition Rules, 1959

Act 16438 2025
S Maharashtra

Bombay Seals Act, 1949

Act 20125 2025
S Gujarat

Bombay Secondary School Certificate Examination Act, 1948

Act 16644 2025
S Gujarat

Bombay Secondary School Certificate Examination (Extension And Amendment) Act, 1969

Act 16643 2025
S Gujarat

Bombay Separation Of Judicial And Executive Functions (Extension) And The Code Of Criminal Procedure (Provision For Uniformity) Act, 1958

Act 16645 2025
S Gujarat

Bombay Service Imams (Useful To Community) Abolition Act, 1953

Act 16646 2025
S Maharashtra

Bombay Service Inams (Useful To Community) Abolition Act, 1953

Act 20127 2025
S Maharashtra

Bombay Service Inams (Useful To Community) Abolition (Compensation Bonds) Rules, 1956

Act 20126 2025
S Gujarat

Bombay Service Inams, (Useful To Community) Abolition (Compensation Bonds) Rules, 1956

Act 16647 2025