Bare Acts

Showing 2441 - 2450 of 11113 acts
Type: State Acts
S Maharashtra

Bombay Shetgi Wat An Rights (Ratnagiri) Abolition Act, 1956

Act 20128 2025
S Maharashtra

Bombay Shilotri Rights (Kolaba) Abolition Act, 1955

Act 20129 2025
S Maharashtra

Bombay Shilotri Rights (Kolaba) Abolition Rules, 1955

Act 20130 2025
S Maharashtra

Bombay Shops And Establishments Act, 1948

Act 20132 2025
S Maharashtra

Bombay Shops And Establishments (Amendment) Act, 2011

Act 20131 2025
S Maharashtra

Bombay Shops And Establishments Rules, 1962

Act 20133 2025
S Maharashtra

Bombay Smoke Nuisance Act, 1912

Act 20134 2025
S Maharashtra

Bombay Smoke Nuisances Rules, 1912

Act 20135 2025
S Maharashtra

Bombay Special Suits And Proceedings Validating Act, 1951

Act 20136 2025
S Maharashtra

Bombay Special Tribunal (Continuance) Act, 1946

Act 20137 2025