Bare Acts

Showing 2461 - 2470 of 11113 acts
Type: State Acts
S Gujarat

Bombay Stamp (Gujarat Amendment) Act, 1971

Act 16649 2025
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S Gujarat

Bombay Stamp (Gujarat Amendment) Act, 1999

Act 16650 2025
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S Maharashtra

Bombay Stamp (Refund) Rules, 1963

Act 20146 2025
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S Maharashtra

Bombay Stamp Rules, 1939

Act 20149 2025
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S Maharashtra

Bombay Stamps (Payment Of Discount To The Department Of Posts On Sale Of Revenue Stamps) Rules, 2004

Act 20150 2025
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S Maharashtra

Bombay Stamp (Third Amendment) Act, 2003

Act 20147 2025
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S Maharashtra

Bombay State Commissioners Of Police Act, 1959

Act 20151 2025
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S Gujarat

Bombay State Famine Relief Fund Act, 1958

Act 16651 2025
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S Gujarat

Bombay State Reserve Police Force Act, 1951

Act 16652 2025
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S Maharashtra

Bombay State Reserve Police Force Rules, 1959

Act 20152 2025
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