Bare Acts

Showing 2611 - 2620 of 11113 acts
Type: State Acts
S Uttar Pradesh

Cantonments (House-Accommodation) Act, 1923

Act 23511 2025
S Punjab and Haryana

Capital Of Punjab (Development And Regulation) Act, 1952

Act 21579 2025
S Punjab and Haryana

Capital Of Punjab (Development And Regulation) (Chandigarh Amendment) Act, 1973

Act 21578 2025
S Gujarat

Carriage Of Passengers Suffering From Infectious Or Contagious Diseases Rules, 1990

Act 16677 2025
S Karnataka

Carriers Act, 1865

Act 18196 2025
S Punjab and Haryana

Caste Disabilities Removal (West Pakistan Amendment) Act, 1963

Act 21580 2025
S Gujarat

Categories Of Officers And Employees In The Office Of Lokayukta And Their Conditions Of Service Rules, 1999

Act 16678 2025
S Maharashtra

Cattle-Trespass And Bombay District Police (Amendment) Act, 1950

Act 20206 2025
S Andhra Pradesh

Cattle Trespass (Andhra Pradesh Extension And Amendment) Act, 1959

Act 13858 2025
S Maharashtra

Cattle Trespass (Bombay Amendment) Act, 1931

Act 20204 2025