Bare Acts

Showing 2621 - 2630 of 11113 acts
Type: State Acts
S Maharashtra

Cattle-Trespass (Bombay Extension And Amendment) Act, 1959

Act 20205 2025
S Delhi

Cattle Trespass (Central Provinces And Berar Amendment) Act, 1937

Act 16090 2025
S Tamil Nadu

Cattle-Trespass (Madras Amendment) Act, 1957

Act 22691 2025
S Uttar Pradesh

Cattle Trespass (Uttar Pradesh Amendment) Act, 1954

Act 23513 2025
S Bengal

Cattle-Trespass (West Bengal Amendment) Act, 1955

Act 14938 2025
S Karnataka

Ceiling On Government On Guarantees Act, 1999

Act 18197 2025
S Himachal Pradesh

Central Civil Services (Leave) (Himachal Pradesh) Amendment Rules, 2009

Act 17777 2025
S Maharashtra

Central India Spinning, Weaving And Manufacturing Company Limited, The Empress Mills, Nagpur (Acquisition And Transfer Of Undertaking) Act, 1986

Act 20207 2025
S Karnataka

Central Laws (Karnataka Extension)Act, 1978

Act 18198 2025
S Maharashtra

Central Provinces And Berar Accommodation (Requisition) Act, 1948

Act 20208 2025