Bare Acts

Showing 2961 - 2970 of 4250 acts
Type: Central Acts
C Central

Order-16A Attendance Of Witnesses Confined Or Detained In Prison

Act 11647 2025
C Central

Order-16 Summoning And Attendance Of Witnesses

Act 11646 2025
C Central

Order-17 Adjournments

Act 11648 2025
C Central

Order-18 Hearing Of The Suit And Examination Of Witnesses

Act 11649 2025
C Central

Order-19 Affidavits

Act 11650 2025
C Central

Order-20 Judgment And Decree

Act 11651 2025
C Central

Order-21 Execution Of Decrees And Orders

Act 11653 2025
C Central

Order-22 Death, Marriage And Insolvency Of Parties

Act 11654 2025
C Central

Order-23 Withdrawal And Adjustment Of Suits

Act 11655 2025