Bare Acts

Showing 2981 - 2990 of 4250 acts
Type: Central Acts
C Central

Order-32 Suits By Or Against Minors And Persons Of Unsound Mind

Act 11665 2025
C Central

Order-33 Suits By Indigent Persons

Act 11667 2025
C Central

Order-34 Suits Relating To Mortgages Of Lmmoveable Property

Act 11668 2025
C Central

Order-35 Interpleader

Act 11669 2025
C Central

Order-36 Special Case

Act 11670 2025
C Central

Order-37 Summary Procedure

Act 11671 2025
C Central

Order-38 Arrest And Attachment Before Judgment

Act 11672 2025
C Central

Order-39 Temporary Injunctions And Interlocutory Orders

Act 11673 2025
C Central

Order-40A Caveat Rules

Act 11675 2025
C Central

Order-40 Appointment Of Receiver

Act 11674 2025