Bare Acts

C Central

Adjudicating Authority Regulations Of 2006

Act 8734 2025

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C Central

Adjudication Proceedings And Appeal Rules, 1974

Act 8735 2025

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C Central

Administration Of Evacuee Property Act, 1950

Act 8737 2025

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C Central

Administration Of Evacuee Property (Central) Rules, 1950

Act 8736 2025

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C Central

Administrative General Act, 1963

Act 8738 2025

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C Central

Administrative Officer, Class-Ii, Recruitment Rules, 2007

Act 8739 2025

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C Central

Administrative Service (Appointment By Selection) Regulations, 1997

Act 8740 2025

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C Central

Administrative Tribunals Act, 1985

Act 8745 2025

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C Central

Administrative Tribunals (Amendment) Act, 1986

Act 8741 2025

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C Central

Administrative Tribunals (Amendment) Act, 2006

Act 8742 2025

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