Bare Acts

Showing 31 - 40 of 4250 acts
Type: Central Acts
C Central

Administrative Tribunals (Procedure For Investigation Of Misbehavior Or Incapacity Of Chairmen, Vice-Chairmen And Other Members) Rules, 2000

Act 8743 2025
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C Central

Administrative Tribunals (Procedure For Investigation Of Misbehavious Of Incapacity Of Chairmen, Vice-Chairmen And Other Members) Rules, 2000

Act 8744 2025
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C Central

Administrators General (Amendment) Act, 2012

Act 8746 2025
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C Central

Administrators-General (Maharashtra) Amendment Act, 2001

Act 8747 2025
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C Central

Admiralty Court Act, 1861

Act 8748 2025
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C Central

Admiralty Jurisdiction (India) Act, 1860

Act 8749 2025
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C Central

Admiralty Offences (Colonial) Act, 1849

Act 8750 2025
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C Central

Advocates Welfare Fund Act, 2001

Act 8751 2025
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C Central

African Development Bank Act, 1983

Act 8752 2025
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C Central

African Development Fund Act, 1982

Act 8753 2025
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