Bare Acts

Showing 301 - 310 of 4250 acts
Type: Central Acts
C Central

Bharat Petroleum Corporation Limited (Determination Of Conditions Of Service Of Employees) Act, 1988

Act 9013 2025
C Central

Bharat Petroleum Corporation Limited (Determination Of Conditions Of Service Of Post-Nationalisation Refinery Employees) Scheme, 1989

Act 9014 2025
C Central

BHEL Conduct, Discipline And Appeal Rules, 1975

Act 9015 2025
C Central

Bhopal Gas Leak Disaster (Processing Of Claims) Act, 1985

Act 9016 2025
C Central

Bhopal Gas Leak Disaster (Registration And Processing Of Claims) Scheme, 1985

Act 9017 2025
C Central

Bihar And Uttar Pradesh (Inspection Of Boundary Pillars) Rules, 1970

Act 9018 2025
C Central

Bihar Reorganisation Act, 2000

Act 9019 2025
C Central

Bilaspur Commercial Corporation (Repeal) Act, 1960

Act 9021 2025
C Central

Bilaspur (Repealing) Order, 1949

Act 9020 2025
C Central

Bill Of Coastal Goods (Form) Regulations, 1976

Act 9022 2025